RAJIV JOSHI,RAJESH DAYAL KHARE

101 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

101

Disposed off/Decided on merits	89
Dismissed on merits	5
Dismiss other than merit(DD/Non Prosec./Abated)	5
Allowed/Partly Allowed on merits	2

RAVINDRA PANDEY AND OTHERS v. STATE OF U.P. — Allahabad High Court (2018-08-21)
NARESH AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2018-05-28)
PAPPU v. STATE OF U.P. — Allahabad High Court (2018-03-30)
ASHISH AND 6 ORS. v. STATE OF U.P. AND 2 ORS. — Allahabad High Court (2018-02-12)
SACHIN RASTOGI AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-12)
sanjeev tyagi and anr. v. State of U.P. and 3 ors. — Allahabad High Court (2018-02-12)
MOHSIN KHAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-12)
RAJ MOHAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-12)
SUNIL KUMAR DUBEY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-12)
RAJENDRA KUMAR ARYA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-02-12)