LexRAJIV JOSHI,PRADEEP KUMAR SINGH BAGHEL
55 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 55 |
Disposal nature
| Disposed off/Decided on merits | 49 |
| Dismissed on merits | 3 |
| Allowed/Partly Allowed on merits | 2 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- CHHOTU AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-29)
- HARI OM SHARMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-29)
- PREM PRAKASH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-29)
- AJAB SINGH v. State of U.P. AND 6 OTHERS — Allahabad High Court (2018-06-29)
- SUHAIL KHAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-29)
- MUNNI DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-29)
- VIKASH SINGH @ HARENDRA BAHADUR SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-29)
- SMT. SHAMA BEGUM AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-29)
- VIJAY PRAKASH MANI TRIPATHI AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-29)
- HARI OM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-29)