RAJIV JOSHI,PANKAJ MITHAL

144 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

144

Dismissed on merits	81
Disposed off/Decided on merits	36
Allowed/Partly Allowed on merits	15
Dismiss other than merit(DD/Non Prosec./Abated)	12

RAM PRAVESH YADAV v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-10-26)
RAJ KUMAR SINGHAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-25)
SURESH CHAND GARG v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-10-25)
SMT.SUNITA DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-25)
NISHANT TEXTILES v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-10-25)
ANKUR UDYOG v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-10-25)
DEEPAK HANDLOOM FACTORY AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-10-25)
Smt. Rajwati and another v. State of U.P. and 6 others — Allahabad High Court (2018-10-24)
BIJENDRA SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2018-10-24)
PASHU SHAV CHHEDAN SAHAKARI SAMITI LTD. AND ANOTHER v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2018-10-23)