LexRAJIV JOSHI,B.K. NARAYANA
654 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 654 |
Disposal nature
| Disposed off/Decided on merits | 595 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 29 |
| Dismissed on merits | 13 |
| Allowed/Partly Allowed on merits | 11 |
| Reference Disposed off | 5 |
| Decided in terms of compromise | 1 |
Recent judgments
- ARVIND YADAV AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-22)
- KUNJ BIHARI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)
- GAGAN CHAUDHARY AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)
- PUSHPENDRA SINGH RAJAWAT AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-22)
- VIPIN KUMAR AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)
- ABHISHEK v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-22)
- JUMRATI AND 18 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)
- ROHIT v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)
- RAJWATI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-22)
- JITENDRA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-22)