RAJIV JOSHI,B.AMIT STHALEKAR

36 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Dismissed on merits	16
Disposed off/Decided on merits	11
Dismiss other than merit(DD/Non Prosec./Abated)	8
Allowed/Partly Allowed on merits	1

DUSHYANT KUMAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-02)
MAHENDRA SINGH TOMAR v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2018-11-02)
VIPUL KUMAR SRIVASTAVA AND ANOTHER v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2018-11-02)
NOORUDDIN AND ANOTHER v. JAMMU AND KASHMIR BANK LIMITED AND ANOTHER — Allahabad High Court (2018-11-02)
SATYAPAL SINGH and OTHERS v. STATE OF U.P. and OTHERS — Allahabad High Court (2018-11-02)
DINESH CHAND v. THE STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
NASIR KHAN v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-11-02)
NAND LAL YADAV v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2018-11-01)
ARVIND KUMAR AND ANOTHER v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2018-11-01)
KANHAIYA AND 2 OTHERS v. THE STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-11-01)