RAJIV JOSHI

14,081 recorded High Court judgment(s) · 2016–2023

Courts

Allahabad High Court

14081

Disposed off/Decided on merits	6859
Dismissed on merits	3091
Allowed/Partly Allowed on merits	2001
Dismiss other than merit(DD/Non Prosec./Abated)	1985
Dismissed on merits/Rejected	37
DISMISSED AS NOT PRESSED	27
DISMISSED AS INFRUCTUOUS	23
(unspecified)	21

MOHD IDREESH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-22)
KHUSHBOO SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2023-03-22)
ABHAY RAM v. STATE OF U.P.THRU PRINCIPAL SECRETARY and ORS. — Allahabad High Court (2023-03-22)
SHANU CHOUDHARY v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2023-03-22)
RAM SEWAK v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2023-03-22)
BRIJESH KUMAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2023-03-22)
PADMA DEVI NAGAICH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-03-21)
SAURABH SINGH v. State of U.P. AND 6 OTHERS — Allahabad High Court (2023-03-21)
AMIT KUMAR DUBEY v. THE STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-03-21)
PREM PAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2023-03-21)