RAJIV GUPTA,TEJ PRATAP TIWARI

28 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

DISMISSED AS INFRUCTUOUS	15
Disposed off/Decided on merits	11
DISMISSED AS WITHDRAWN	1
Dismissed on merits/Rejected	1

NIKHAT MALIK v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-11-06)
SHYAM NARAYAN AND OTHERS v. STATE OF U.P. THRU. ADDL. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-11-06)
ANJALI TIWARI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2025-11-06)
GUFRAN KALIM ANSARI v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. GOVT. LKO AND OTHERS — Allahabad High Court (2025-11-06)
SALMAN KHAN @ SALMAN v. STATE OF U.P THRU. SECY. DEPTT. HOME CIVIL SECTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-11-06)
MANUJ KUMAR BAJPAI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. U.P. AND 4 OTHERS — Allahabad High Court (2025-11-06)
MAJIDA BEGAM AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-11-06)
JANAK KUMAR SINGH AND OTHERS v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME AFFAIRS LKO. AND OTHERS — Allahabad High Court (2025-11-06)
BABU LAL v. STATE OF U.P. HOME SECY. LKO. AND 3 OTHERS — Allahabad High Court (2025-11-06)
SANJAY PANDEY v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-11-06)