RAJIV GUPTA,PRAMOD KUMAR SRIVASTAVA

846 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

846

Dismiss other than merit(DD/Non Prosec./Abated)	575
DISMISSED AS INFRUCTUOUS	152
Disposed off/Decided on merits	89
DISMISSED AS WITHDRAWN	18
Allowed/Partly Allowed on merits/Granted	6
(unspecified)	3
Dismissed on merits/Rejected	2
DISMISSED AS NOT PRESSED	1

MANOJ KUMAR SHARMA v. STATE OF U.P. THRU. ADDL. CHIFE SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-11-28)
JAIRAM AND OTHERS v. THE STATE — Allahabad High Court (2025-11-28)
SAUMYA @ SAUMYA TIWARI AND ANOTHER v. STATE OF U.P. THRU. SECY. DEPTT. HOME LKO. AND OTHERS — Allahabad High Court (2025-11-28)
SMT. ARADHANA SINGH AND ANOTHER v. STATE OF U.P. THRU. ITS PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-11-28)
PRIYANSHI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO AND 3 OTHERS — Allahabad High Court (2025-11-28)
ARVIND SINGH @ ARVIND SINGH BHADAURIYA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-11-28)
ARVIND KUMAR (ARVIND AS PER FIR) v. STATE OF U.P. THRU. SECY. HOME U.P. LKO. AND OTHERS — Allahabad High Court (2025-11-28)
MARYAM BANO AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 4 OTHERS — Allahabad High Court (2025-11-28)
BHAWNA SINGH AND 5 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-11-28)
NYANSHI SINGH @ MUSKAN SINGH AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2025-11-28)