LexRAJIV GUPTA,MANJIVE SHUKLA
95 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 95 |
Disposal nature
| Disposed off/Decided on merits | 54 |
| Dismissed on merits | 25 |
| DISMISSED AS INFRUCTUOUS | 9 |
| DISMISSED AS WITHDRAWN | 6 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- SUMAN @ PAPPO AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-06-23)
- RAVINDRA NAGAR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-06-23)
- RAMESH YADAV AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-06-23)
- LUCKY RATHORE v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-06-23)
- ASHISH KUMAR MODANWAL AND 6 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-06-23)
- SIKANDER v. STATE OF U.P. AND 7 OTHERS — Allahabad High Court (2023-06-23)
- RAJU AND 3 OTHERS v. THE STATE OF UTTAR PRADESH AND 3 OTHERS — Allahabad High Court (2023-06-23)
- SMT. KULPREET KAUR v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-06-23)
- ZAKIR AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-06-23)
- SUDHIR KUMAR BHOLA AND 2 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2023-06-23)