LexRAJIV GUPTA
17,786 recorded High Court judgment(s) · 2018–2023
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 17786 |
Disposal nature
| Disposed off/Decided on merits | 7663 |
| Allowed/Partly Allowed on merits | 5857 |
| Dismissed on merits | 2130 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1319 |
| DISMISSED AS WITHDRAWN | 740 |
| DISMISSED AS INFRUCTUOUS | 36 |
| DISMISSED AS NOT PRESSED | 20 |
| Reference Disposed off | 11 |
Recent judgments
- PURUSHOTTAM SINGH JADAUN v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-16)
- KAMLESH CHANDRA BHASKAR AND 5 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-16)
- ANIL PRATAP SINGH RANA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-16)
- RISHI KUMAR AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-16)
- GAJENDRA ALIAS GUDDU AND ANOTHER v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-16)
- RAKESH KUMAR SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-16)
- PAWAN KUMAR SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-16)
- KRISHNA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2023-12-16)
- BUNELA MIYAN @ QUYAMUDDIN ANSARI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2023-12-16)
- HAKEEMUN NISHA AND 2 OTHERS v. STATE OF U.P.AND ANOTHER — Allahabad High Court (2023-12-16)