LexRAJESHWAR LAL JHANWAR
91 recorded High Court judgment(s) · 2001–2011
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 91 |
Disposal nature
| DISMISSED | 51 |
| PARTLY ALLOWED | 25 |
| ALLOWED | 9 |
| NON PROSECUTION | 4 |
| DISPOSED OFF | 1 |
| (unspecified) | 1 |
Recent judgments
- HARISH KUMAR v. DILIP KUMAR AND OTHERS — Chhattisgarh High Court (2011-05-06)
- SHYAMLAL SAGARVANSHI AND OTHERS v. SARJU @ SANTOSH SAHU AND OTHERS — Chhattisgarh High Court (2011-05-06)
- PHOOLMATIA v. SANJAY KUMAR AND OTHERS — Chhattisgarh High Court (2011-05-06)
- SMT.SAROJANI CHANDRAKAR AND OTHERS v. DHANNU PURI GOSWAMI AND OTHERS — Chhattisgarh High Court (2011-05-06)
- SMT.SHYAM BAI AND OTHERS v. KHELURAM DHRITLEHRE AND OTHERS — Chhattisgarh High Court (2011-05-06)
- CHANDRABHANU PATEL v. JOHNSON AND OTHERS — Chhattisgarh High Court (2011-05-06)
- SHIV KUMAR SHRIVAS v. DHARMENDRA GANDHARV AND OTHERS — Chhattisgarh High Court (2011-05-06)
- RAM DAYAL YADAV v. GOVT. OF INDIA and ORS. — Chhattisgarh High Court (2011-05-05)
- KOMAL PRASAD VERMA v. DILIP KUMAR SAHU AND OTHERS — Chhattisgarh High Court (2011-05-05)
- SMT.NILLU AND OTHERS v. SHADHU RAM AND OTHERS — Chhattisgarh High Court (2011-05-05)