LexRAJESH TANDON
3,228 recorded High Court judgment(s) · 1950–2025
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 3228 |
Disposal nature
| DISPOSED | 3113 |
| DISMISSED | 54 |
| ALLOWED | 36 |
| GRANTED | 7 |
| DISMISSED AS INFRUCTUOUS | 6 |
| SUCCEED | 3 |
| DISMISSED AS WITHDRAWN | 3 |
| REJECTED | 3 |
Recent judgments
- NEW INDIA ASSURANCE COMPANY LTD. v. HARISH CHANDRA PANDEY — Uttarakhand High Court (2025-09-04)
- KAVITA DEVI THAPLIYAL v. RAM PRAVESH — Uttarakhand High Court (2025-09-04)
- SONAM KATHAIT v. LT COL GAURAV KATHAIT — Uttarakhand High Court (2025-06-05)
- SRI BUDDHI SINGH v. MOR SINGH — Uttarakhand High Court (2025-05-22)
- NATIONAL INSURANCE COMPANY LIMITED v. SMT. CHAND RANI CHAWLA — Uttarakhand High Court (2025-05-22)
- MUKESH CHAND v. RAFEEQ AHMAD — Uttarakhand High Court (2025-05-08)
- SIRAJUDDIN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2025-04-24)
- RAJNEESH CHANDRA BHANOT v. VINOD CHANDRA BHANOT — Uttarakhand High Court (2025-04-03)
- RAJNEESH CHANDRA BHANOT v. VINOD CHANDRA BHANOT — Uttarakhand High Court (2025-04-03)
- I.C.I.C.I LOMBARD GENERAL INSURANCE COMPANY LTD v. SMT. SAROJ DEVI — Uttarakhand High Court (2025-03-20)