RAJESH SINGH CHAUHAN,SUBHASH VIDYARTHI
58 recorded High Court judgment(s) · 2022–2023
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| Allahabad High Court | 58 |
Disposal nature
| Disposed off/Decided on merits | 25 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 21 |
| Dismissed on merits/Rejected | 12 |
Recent judgments
- MOST REV. AUGUSTINE v. MR. R.K. CHATTREE AND ANOTHER — Allahabad High Court (2023-12-08)
- MOST REV. JOHN. AUGUSTINE v. HIGH COURT OF U.P. THRU. ITS REGISTRAR GENERAL PRAYAGRAJ AND LKO. AND OTHERS — Allahabad High Court (2023-12-08)
- JAI SINGH v. THE STATE OF U.P THROUGH its PRINCIPAL SECRE. HOUSING AND URBAN PLANNING AND 3 OTHERS — Allahabad High Court (2023-04-13)
- SUDHIR SINGH AND 6 OTHERS v. UNION OF BHARAT THRU ITS CABINET SECY. SOUTH BLOCK NEW DELHI AND 3 OTHERS — Allahabad High Court (2022-07-19)
- JANSWASTH SANRAKSHAK SUMITI, KANPUR NAGAR THRU.PRESIDENT ALOK BAJPAYEE v. STATE OF U.P. THRU. ADDL. CHIEF SECY. AYUSH DEPTT. , GOVT. U.P. LKO. AND ANOTHER — Allahabad High Court (2022-06-10)
- MOHAN SINGH (IN WRIA 16307 OF 2016) v. U.P. RAJKIYA NIRMAN NIGAM LTD.THRU. MANAGING DIRECTOR, LUCKNOW AND OTHERS — Allahabad High Court (2022-06-10)
- ANOOP KUMAR TIWARI (IN WRIA 5920 OF 2014) v. THE STATE OF U.P. THRU. THE PRIN. SECY. GOVT. U.P. BASIC EDU. DEPTT. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2022-06-10)
- UP JUDICIAL SERVICES ASSOCIATION THRU. ITS SECY. GENERAL HARENDRA BAHADUR SINGH AND 39 OTHERS v. STATE OF UP THRU. ITS ADD. CHIEF SECY. DEPTT. OF APPOINTMENT CIVIL SECRTT. LKO AND ANOTHER — Allahabad High Court (2022-06-10)
- JYOTI RAJPOOT v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOME GOVT. OF U.P. LKO. AND OTHERS — Allahabad High Court (2022-06-10)
- SMT. PUSHPA DEVI AND 2 OTHERS v. D.M./COLLECTOR BARABANKI AND 3 OTHERS — Allahabad High Court (2022-06-10)
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