RAJESH SINGH CHAUHAN,SHREE PRAKASH SINGH

70 recorded High Court judgment(s) · 2023–2025

Courts

Allahabad High Court

Disposed off/Decided on merits	45
DISMISSED AS NOT PRESSED	10
Dismissed on merits/Rejected	10
DISMISSED AS WITHDRAWN	5

STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF REVENUE LKO. AND 3 OTHERS v. UMA SHANKAR SINGH — Allahabad High Court (2025-12-12)
STATE OF U.P. THRU. PRIN. SECY. DEPTT. REVENUE LKO. AND 3 OTHERS v. RAJENDRA BAHADUR SINGH AND 4 OTHERS — Allahabad High Court (2025-10-31)
AMAR NATH DWIVEDI v. State of U.P.,through Additional Chief Secretary, Basic Education Department, and 8 Others — Allahabad High Court (2024-01-17)
MAYAWATI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME AND OTHERS — Allahabad High Court (2023-07-12)
LALLAN v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. CIVIL SECRT. LUCKNOW AND OTHERS — Allahabad High Court (2023-06-30)
GIRJA SHANKAR v. STATE OF U.P. THRU. PRIN.SECY. PANCHAYAT RAJ GOVT. OF U.P. CIVIL SECRT. LKO. AND OTHERS — Allahabad High Court (2023-06-30)
KAUSHAL KUMAR AGARWAL v. STATE OF U.P. THRU. ADDL. CHIEF SECY./PRIN. SECY. HOUSING AND URBAN PLANNING U.P. LKO. AND 3 OTHERS — Allahabad High Court (2023-06-30)
RAM SINGH v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF REVENUE CIVIL SECRT. U.P. LKO. AND OTHERS — Allahabad High Court (2023-06-30)
CHANDRABHAN AND ANOTHER v. DISTRICT MAGISTRATE , AMBEDKAR NAGAR AND OTHERS — Allahabad High Court (2023-06-30)
AYITULLA KHAN AND ANOTHER v. STATE OF U.P. THRU. SECY. DEPTT. OF REVENUE CIVIL SECRT. U.P. LKO. AND OTHERS — Allahabad High Court (2023-06-30)