RAJESH SINGH CHAUHAN,S. Q. H. RIZVI

1,265 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

1265

Disposed off/Decided on merits	615
Consigned to Record	439
DISMISSED AS NOT PRESSED	73
DISMISSED AS WITHDRAWN	42
Allowed/Partly Allowed on merits/Granted	37
Dismissed on merits/Rejected	25
DISMISSED AS INFRUCTUOUS	24
Dismiss other than merit(DD/Non Prosec./Abated)	10

DR. MADHU SINGH CHAUDHARY v. DR. ATUL BHARTI — Allahabad High Court (2025-10-07)
MAHESH TRIPATHI THRU. HIS WIFE ARCHANA SINGH v. STATE OF U.P. THRU. PRIN. SECY. LAW GOVT. LKO. AND OTHERS — Allahabad High Court (2025-09-26)
SYED RUHI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-09-26)
MAHRAJ DAS v. STATE OF U.P. THRU. PRIN. SECY. HOME U.P. LKO. AND 3 OTHERS — Allahabad High Court (2025-09-26)
DHARAMRAJ VERMA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-09-26)
SHIVANI SHUKLA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-09-26)
ABDUL SALEEM AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME U.P. LKO. AND OTHERS — Allahabad High Court (2025-09-26)
MOHD. RAFIK v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 2 OTHERS — Allahabad High Court (2025-09-26)
KRIPA SHANKER GAUTAM v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2025-09-26)
SMT. MANJU YADAV v. STATE OF U.P. THRU. SECY. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-09-26)