RAJESH SINGH CHAUHAN,RAM MANOHAR NARAYAN MISHRA

107 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

107

Disposed off/Decided on merits	74
DISMISSED AS NOT PRESSED	9
Consigned to Record	7
DISMISSED AS WITHDRAWN	5
DISMISSED AS INFRUCTUOUS	5
Allowed/Partly Allowed on merits/Granted	3
Dismissed on merits/Rejected	3
Dismiss other than merit(DD/Non Prosec./Abated)	1

SHYAM SINGH VERMA AND OTHERS v. STATE OF U.P. THRU. SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2025-06-06)
SADDAM AND 3 OTHERS v. STATE OF U.P. THRU. PRIN./ADDL. CHIEF SECY. DEPTT. OF HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-06-06)
ABHIJEET DUTT AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-06-06)
SAUMYA DIWEDI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-06-06)
ISRAR v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-06-06)
GEETA DEVI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2025-06-06)
RAM AWADH AND 4 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO 6 OTHERS — Allahabad High Court (2025-06-06)
ABHINAV GARG v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2025-06-06)
SMT. KAVITA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2025-06-06)
ANCHAL DUBEY v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-06-06)