RAJESH SINGH CHAUHAN,MANISH KUMAR

32 recorded High Court judgment(s) · 2023–2025

Courts

Allahabad High Court

Disposed off/Decided on merits	12
DISMISSED AS NOT PRESSED	6
Dismiss other than merit(DD/Non Prosec./Abated)	5
DISMISSED AS WITHDRAWN	3
Dismissed on merits/Rejected	3
DISMISSED AS INFRUCTUOUS	2
Consigned to Record	1

RADHA SHARMA v. STATE OF U.P. THRU. PRIN. SECY. REVENUE LKO. AND 4 OTHERS — Allahabad High Court (2025-07-25)
BANARASI v. INDIAN OIL CORPORATION LTD. THRU. HEAD DIVISIONAL OFFICE LKO. AND ANOTHER — Allahabad High Court (2025-07-25)
KAMAL KUMAR MAURYA v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME DEPTT. LKO. AND 4 OTHERS — Allahabad High Court (2025-07-25)
MOHD. HAMMAD KHAN THRU. HIS MOTHER HUSNA KHANAM v. U.O.I. THRU. THE SECY.MINISTRY OF ELECTRONICS AND INFORMATION TECHNOLOGY, NEW DELHI. AND 2 OTHERS — Allahabad High Court (2025-07-25)
SURESH KUMAR GUPTA v. STATE OF U.P. THRU. ITS PRIN. SECY. ENERGY DEPTT. LKO. AND 4 OTHERS — Allahabad High Court (2025-07-25)
LALIT SINGH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-07-25)
YASHODA NANDAN MISHRA v. DISTT. MAGISTRATE KHERI AND ANOTHER — Allahabad High Court (2025-07-25)
DINESH VISHWAKARMA v. STATE OF U.P. THRU. THE DISTT. MAGISTRATE SULTANPUR AND 7 OTHERS — Allahabad High Court (2025-07-25)
M/S JAI MAA VAISHNAV ANN BHANDAR THRU. PROPRIETOR GUDDU GUPTA AND 2 OTHERS v. THE DISTRICT MAGISTRATE HARDOI AND 3 OTHERS — Allahabad High Court (2025-07-25)
SUMITRA DEVI AND 2 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. REVENUE DEPTT. LKO. AND 5 OTHERS — Allahabad High Court (2025-07-25)