RAJESH SINGH CHAUHAN,BRIJ RAJ SINGH

33 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

Disposed off/Decided on merits	21
DISMISSED AS NOT PRESSED	4
DISMISSED AS INFRUCTUOUS	4
Dismiss other than merit(DD/Non Prosec./Abated)	2
Allowed/Partly Allowed on merits/Granted	1
Dismissed on merits/Rejected	1

MUNSHI @ MUNSHI LAL AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-07-31)
PAPIL VERMA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-07-31)
GULSHAN SHARMA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-07-31)
RIYA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-07-31)
JITENDRA KUMAR GAUTAM v. STATE OF U.P. THRU. PRIN. SECY. HOME, CIVIL SECTT. GOVT. OF U.P. LKO. AND OTHERS — Allahabad High Court (2025-07-31)
ANJANA VIPIN KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME, CIVIL SECTT., LKO. AND OTHERS — Allahabad High Court (2025-07-31)
FAKARUDDIN AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. DEPTT. OF HOME LKO. AND OTHERS — Allahabad High Court (2025-07-31)
NISHA AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2025-07-31)
PRAMOD KUMAR AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-07-31)
ADHIR SHUKLA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND 2 OTHERS — Allahabad High Court (2025-07-31)