RAJESH SINGH CHAUHAN,AMITABH KUMAR RAI

43 recorded High Court judgment(s) · 2025–2026

Courts

Allahabad High Court

Disposed off/Decided on merits	37
Consigned to Record	3
Dismissed on merits/Rejected	2
DISMISSED AS NOT PRESSED	1

ANSHU DEVI AND ANOTHER v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME AND OTHERS — Allahabad High Court (2026-04-10)
SMT. POONAM AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-10-10)
SHIV NARESH YADAV v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2025-10-10)
RAJ KAMAL SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-10-10)
SAFIQ v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. AND OTHERS — Allahabad High Court (2025-10-10)
VIKASH TIWARI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-10-10)
DAYARAM MAURYA AND OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME U.P. LKO. AND OTHERS — Allahabad High Court (2025-10-10)
SMT. ROSHNI @ ROSHNI DEVI v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND 6 OTHERS — Allahabad High Court (2025-10-10)
ROSHANI DEVI @ ROSHANI AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO AND 3 OTHERS — Allahabad High Court (2025-10-10)
SHAHIN BANO AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 3 OTHERS — Allahabad High Court (2025-10-10)