RAJESH SINGH CHAUHAN,AJAI KUMAR SRIVASTAVA-I

37 recorded High Court judgment(s) · 2023–2023

Courts

Allahabad High Court

Dismissed on merits/Rejected	20
Dismiss other than merit(DD/Non Prosec./Abated)	10
Disposed off/Decided on merits	2
DISMISSED AS INFRUCTUOUS	2
DISMISSED AS WITHDRAWN	2
DISMISSED AS NOT PRESSED	1

HIT KISHORE @ KALIYA v. STATE OF U.P. — Allahabad High Court (2023-11-03)
CHHOTEY LAL v. THE STATE OF U.P. — Allahabad High Court (2023-11-03)
BACHACHA RAM VERMA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND 2 OTHERS — Allahabad High Court (2023-09-22)
NET RAM and OTHERS v. STATE OF U.P. — Allahabad High Court (2023-09-22)
SHYAM NAAYAN TIWARI v. STATE OF U.P.THRU.PRIN.SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2023-09-22)
PRAHLAD VERMA and ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME. DEPTT. and OTHERS — Allahabad High Court (2023-09-22)
YAWAR HUSSAIN and ANR. v. STATE OF U.P.THRU.SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2023-09-21)
DEV MANI PATHAK v. STATE OF U.P. THRU PRIN. SECRETARY HOME LKO. and ORS. — Allahabad High Court (2023-09-21)
DR.IQBAL ALI v. STATE OF U.P.THRU.PRIN.SECY.HOME LUCKNOW and ORS. — Allahabad High Court (2023-09-21)
RAJESH GANGWAR and ORS. v. STATE OF U.P. THRU PRIN. SECRETARY HOME LKO. and ORS. — Allahabad High Court (2023-08-18)