RAJESH SINGH CHAUHAN,ABDHESH KUMAR CHAUDHARY

217 recorded High Court judgment(s) · 2025–2025

Courts

Allahabad High Court

217

Disposed off/Decided on merits	155
Consigned to Record	22
DISMISSED AS NOT PRESSED	18
Allowed/Partly Allowed on merits/Granted	14
DISMISSED AS INFRUCTUOUS	3
DISMISSED AS WITHDRAWN	3
Dismissed on merits/Rejected	2

RAJESH SINGH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-12-18)
INDRA MANI UPADHYAY v. STATE OF U.P. THRU. PRIN. SECY. HOME, LKO. AND OTHERS — Allahabad High Court (2025-12-18)
RAJESH SINGH v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-12-18)
RAMAKANT MISHRA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND OTHERS — Allahabad High Court (2025-12-18)
PARAS NATH SAHU and ANOTHE v. STATE OF U.P. — Allahabad High Court (2025-12-12)
VIKAS MISHRA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2025-12-10)
SAURABH PANDEY v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND ANOTHER — Allahabad High Court (2025-12-10)
ARUN KUMAR KORI v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. HOME U.P. LKO. AND ANOTHER — Allahabad High Court (2025-12-10)
JITENDRA PAL v. STATE OF U.P. — Allahabad High Court (2025-11-27)
HANS RAJ SINGH AND OTHERS v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME, CIVIL SECTT. LKO. AND OTHERS — Allahabad High Court (2025-11-19)