RAJESH SINGH CHAUHAN

10,824 recorded High Court judgment(s) · 2021–2025

Courts

Allahabad High Court

10824

Disposed off/Decided on merits	3755
Allowed/Partly Allowed on merits/Granted	3459
Dismiss other than merit(DD/Non Prosec./Abated)	1419
Dismissed on merits/Rejected	1332
DISMISSED AS NOT PRESSED	291
Decided in terms of compromise	156
DISMISSED AS WITHDRAWN	144
DISMISSED AS INFRUCTUOUS	115

DHARMENDRA SINGH v. STATE OF U.P. THRU. PRIN. SECY. REVENUE, LUCKNOW AND 2 OTHERS — Allahabad High Court (2025-10-16)
X COMPL. OF CASE CRIME NO. 0135/2024 THRU. S.H.O. P.S. SRIDUTTGANJ BALRAMPUR v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-09-08)
DILKUSHA v. STATE OF U.P. THRU. ADDL. CHIEF SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-08-04)
KAMLESH v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT., LKO. — Allahabad High Court (2025-08-01)
MUKESH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2025-08-01)
NEERAJ SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO — Allahabad High Court (2025-08-01)
NEHA SONI v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. — Allahabad High Court (2025-08-01)
RAJ KUMAR AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. HOME DEPTT. LKO. — Allahabad High Court (2025-08-01)
SMT. MAYA DEVI v. STATE OF U.P. THRU. DIST. GOVT. ADVOCATE BAHRAICH — Allahabad High Court (2025-08-01)
ANSH SINGH CHAUHAN v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO — Allahabad High Court (2025-08-01)