RAJESH SHANKAR

19,414 recorded High Court judgment(s) · 2016–2026

Courts

Jharkhand High Court

19414

Disposed Off	6163
Bail	5859
Dismissed	2955
Dismissed as Withdrawn	1658
Allowed	1260
Dismissed As Not Maintainable	323
Withdrawn	302
Dissmiss For Default/Non-Prosecution	278

AJAY PRASAD RAM v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
PUNIYA URAIN v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
MD ASHFAQUE AHMAD v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
BINOD KUMAR BHUKANIA v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
LAKHI BAURI ALIAS LAKHI DEVI v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
SARITA DEVI v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
RAJU KUMAR ALIAS RAJU KUMAR MAHTO v. UNION OF INDIA — Jharkhand High Court (2026-05-15)
NISHIKANT TIRKEY v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
KAUSHALYA DEVI v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
BAIJUN BASKI v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)