RAJESH SHANKAR

1,675 recorded High Court judgment(s) · 2025–2026

Courts

Jharkhand High Court

1675

M/S SHREE BHOLE ALLOYS PVT. LTD. THRO ONE OF ITS DIRECTOR, SHRI RAKESH KUMAR SINGH v. THE COMMISSIONER (APPEALS), CENTRAL GOODS AND SERVICES TAX AND CENTRAL EXCISE — Jharkhand High Court (2026-05-14)
M/S R.K. ENTERPRISES, KATRAS ROAD, THROUGH ITS PROPRIETOR KANTA JAIN v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-14)
MD MUMTAZ ANSARI v. STATE OF JHARKHAND THROUGH CHIEF SECRETARY — Jharkhand High Court (2026-05-14)
BHARAT ELECTRONICS v. C.C.VERMANI And ORS. — Jharkhand High Court (2026-05-13)
RAJWARDHAN HITECH CONSTRUCTION PRIVATE LIMITED THROUGH ITS DIRECTOR MANOJ KUMAR SINGH v. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY — Jharkhand High Court (2026-05-13)
COURT ON ITS OWN MOTION v. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY — Jharkhand High Court (2026-05-13)
M/S SHREE KRISHNA TRADERS THROUGH ITS PROPRIETOR SRI AJAY KUMAR AGARWAL v. THE COMMISSIONER (APPEALS).CENTRAL GOODS AND SERVICES TAX AND CENTRAL EXCISE — Jharkhand High Court (2026-05-13)
SHAMBHU YADAV v. THE STATE OF JHARKHAND THROUGH ITS SECRETARY, BUILDING CONSTRUCTION DEPARTMENT — Jharkhand High Court (2026-05-13)
M/S CENTRAL COALFIELDS LIMITED, THROUGH ITS PROJECT OFFICER SRI ANUGRAHA NARAYAN SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-13)
ANURANJAN ASHOK v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-13)