RAJESH SEKHRI

36 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• SHIV KUMAR AND OTHERS v. UT OF J AND K TH SECRETARY REVENUE DEPTT AND OTHERS — High Court of J&K and Ladakh (2025-02-27)
• COURT ON ITS OWN MOTION v. STATE OF J AND K AND ORS. — High Court of J&K and Ladakh (2025-01-03)
• COURT ON ITS OWN MOTION v. NEMO — High Court of J&K and Ladakh (2025-01-03)
• TARSEM LAL v. UOI.TH.MIN.OF DEFENCE AND ORS. — High Court of J&K and Ladakh (2025-01-03)
• UNION OF INDIA TH SECRETARY MINISTRY OF DEFENCE NEW DELHI AND OTHERS v. GHAR SINGH — High Court of J&K and Ladakh (2024-12-23)
• JAMMU MUNICIPAL CORP. v. M/S BHARTI INFRATEL LTD. — High Court of J&K and Ladakh (2024-12-18)
• JAMMU MUNICIPAL CORP. v. M/S BHARTI AIRTEL LTD. — High Court of J&K and Ladakh (2024-12-18)
• CHANCHAL SINGH AND ANOTHER v. KAMAL PANDITA AND OTHERS — High Court of J&K and Ladakh (2024-12-10)
• JAMMU HARDWARE TH PROPRIETOR AMMAN BEIGH AND ANOTHER v. RAJ KUMAR CHHABRA AND OTHERS — High Court of J&K and Ladakh (2024-12-09)
• SARA BANOO v. AYEDA JEHAN AND OTHERS — High Court of J&K and Ladakh (2024-03-27)