RAJESH SEKHRI

1,195 recorded High Court judgment(s) · 2022–2026

Courts

High Court of J&K and Ladakh

1195

Disposed Off	430
Dismissed for Non Prosecution	282
Dismissed as Withdrawn	272
Dismissed	109
Dismissed as Infractuous	90
Transferred to Central Administrative Tribunal, Jammu Bench	12

MANISH KUMAR SHARMA v. UT OF J AND K TH SHO POLICE STATION NOWABAD — High Court of J&K and Ladakh (2026-06-06)
GURPREET SINGH v. UT OF J AND K TH IC PS NOWSHERA AND ANR — High Court of J&K and Ladakh (2026-06-06)
CENTRAL BUREAU OF INVESTIGATION TH SP ANTI CORRUPTION BUREAU JAMMU AND OTHERS v. VIJAY KUMAR — High Court of J&K and Ladakh (2026-06-05)
INDER MOHINDER TAR SINGH AND ANOTHER v. BALI BALTAR SINGH RAINA — High Court of J&K and Ladakh (2026-06-05)
SWARAN SINGH SALARIA v. UT OF J AND K TH SECRETARY DEPTT OF HOME AFFAIRS AND OTHERS — High Court of J&K and Ladakh (2026-06-05)
RITIKA AND ANOTHER v. UT OF J AND K TH. STATION HOUSE OFFICER, POLICE STATION, GANDHI NAGAR, JAMMU AND ANOTHER — High Court of J&K and Ladakh (2026-06-05)
RAKESH KUMAR v. UT OF J AND K TH SHO POLICE STATION AKHNOOR — High Court of J&K and Ladakh (2026-06-05)
HAJI MOHD HUSSAIN v. UT OF J AND K TH. PRINCIPAL SECRETARY TO GOVERNMENT HOME DEPARTMENT, JAMMU AND ANOTHER — High Court of J&K and Ladakh (2026-06-03)
ANIL KUMAR BAKSHI v. UT OF J AND K TH. INCHARGE STATION HOUSE OFFICER, POLICE STATION, RAJOURI — High Court of J&K and Ladakh (2026-06-03)
MUNISH KUMAR AND OTHERS v. UT OF J AND K TH. INCHARGE POLICE STATION, WOMEN CELL KATHUA AND ANOTHER — High Court of J&K and Ladakh (2026-06-03)