RAJESH SEKHRI

757 recorded High Court judgment(s) · 2022–2026

Courts

High Court of J&K and Ladakh

757

Disposed Off	338
DISMISSED FOR NON PROSECUTION	187
Disposed Off as Withdrawn	138
Dismised	64
Dismissed as Infractuous	19
Transferred CAT SRINAGAR	10
Transferred to Jammu Wing	1

HOTEL NEW METRO THROUGH HAJI KHAZIR MOHAMMAD DAR v. UNION TERRITORY OF J AND K AND OTHERS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2026-02-11)
MANJEET KOUR v. UNION TERRITORY OF J AND K AND ORS. (RELIEF AND REHABILITATION DEPARTMENT) — High Court of J&K and Ladakh (2025-12-30)
SANJIV DHAR AND ORS. v. KRISHEN KUMAR KAUL AND ORS. — High Court of J&K and Ladakh (2025-12-30)
QUARATAL AIN DAR AND ANR. v. UNION TERRITORY OF J AND K AND ORS. (POLICE / HOME) — High Court of J&K and Ladakh (2025-12-30)
MOHD JABAR BEIGH v. UNION TERRITORY OF J AND K AND ORS. (REVENUE) — High Court of J&K and Ladakh (2025-12-30)
IRSHAD AHMAD WAGAY AND ANR. v. UNION TERRITORY OF J AND K AND ORS. (POLICE / HOME) — High Court of J&K and Ladakh (2025-12-30)
NOOR MOHAMMAD DAR AND ORS. v. UNION TERRITORY OF J AND K AND ORS. (REVENUE) — High Court of J&K and Ladakh (2025-12-30)
BASHIR AHMAD BABA AND ANR v. ANISHA RAINA AND ORS — High Court of J&K and Ladakh (2025-12-30)
MASRAT AKHTER AND ANR. v. UNION TERRITORY OF J AND K AND ORS. (POLICE / HOME) — High Court of J&K and Ladakh (2025-12-30)
ISHRIT YOUNIS AND ANR v. UNION TERRITORY OF J AND K TH.DG POLICE (HOME) AND OTHERS — High Court of J&K and Ladakh (2025-12-29)