RAJESH RAI K

1,008 recorded High Court judgment(s) · 2019–2026

Courts

Karnataka High Court

1008

DISMISSED	407
ALLOWED	364
DISPOSED	81
Partly Allowed	74
Dismissed for Non-Prosecution	36
ALLOWED AND REMANDED	30
Abated	15
Dismissal for Non Compliance of Office Objections	1

SRI. PRABHU v. SHAMSU — Karnataka High Court (2026-06-03)
CHIRANJEEVI @ M CHIRANJEEVI v. RAMESH N — Karnataka High Court (2026-06-03)
SRI RANGASWAMY @ VENKATASWAMI v. SRI SHIVARAJ A — Karnataka High Court (2026-06-03)
SMT. RASHILADEVI @ RASHILA BAI v. SRI B R MANJUNATH — Karnataka High Court (2026-06-03)
ANITHA v. RAMESH K N — Karnataka High Court (2026-06-03)
SRI KADAPPA @ PUJARIKADAPPA v. SRI CHANDRASHEKHARAPPA S — Karnataka High Court (2026-06-03)
MR.PUNEETH v. MR.SHEKARA — Karnataka High Court (2026-06-03)
SRI R GURRAPPA v. M/S UNITED INDIA INSURANCE CO. LTD — Karnataka High Court (2026-06-03)
SMT. JAYANTHI v. DR. SHRIKANTH SHETTY — Karnataka High Court (2026-06-03)
A E MAYURA VARMA v. SHIVAYOGI — Karnataka High Court (2026-06-02)