RAJESH MAZUMDAR

856 recorded High Court judgment(s) · 2025–2026

Courts

Gauhati High Court

856

Disposed Of	816
Closed	23
Allowed	6
Dismissed	4
Dismissed As infractuous	2
Dismissed on withdrawal with liberty to approach again	2
Dismissed On withdrawal no order for such liberty	2
Dismissed For Non-prosecution	1

IMAMUL HAQUE v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2026-06-04)
ABUL HUSSAIN CHOUDHURY v. THE STATE OF ASSAM — Gauhati High Court (2026-06-04)
SOFIQUL ISLAM ALIAS SOFIKUL ALI v. THE STATE OF ASSAM — Gauhati High Court (2026-06-02)
JAHANGIR ALI ALIAS ALOM v. THE STATE OF ASSAM — Gauhati High Court (2026-06-02)
SURESH PEGU v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2026-06-01)
SURESH PEGU v. THE STATE OF ASSAM AND ANR. — Gauhati High Court (2026-06-01)
ISHAB ALI ALIAS MD ESHAB ALI v. THE STATE OF ASSAM AND ANR — Gauhati High Court (2026-06-01)
MS. JITA HAZARIKA v. THE STATE OF ASSAM AND 6 ORS — Gauhati High Court (2026-05-31)
DURLAV BARUAH v. THE STATE OF ASSAM AND 4 ORS — Gauhati High Court (2026-05-31)
MS. MRIDUSMITA GOGOI AND ANR. v. THE STATE OF ASSAM AND 5 ORS — Gauhati High Court (2026-05-31)