LexRAJESH MAZUMDAR
24 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Gauhati High Court | 24 |
Disposal nature
| Disposed Of | 17 |
| Allowed | 5 |
| Closed | 1 |
| Dismissed on withdrawal with liberty to approach again | 1 |
Recent judgments
- SHRI HOTOSHE v. STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2026-05-13)
- THE NEW INDIA ASSURANCE CO. LTD, v. SMTI. SAINJALI DIPHUSA AND 4 ORS — Gauhati High Court (2026-05-11)
- STATE OF NAGALAND AND 6 ORS v. ZUPENO LOTHA AND ANR — Gauhati High Court (2026-05-11)
- SMTI. MEPULILA v. SMTI. NEMLA CHANG — Gauhati High Court (2026-05-10)
- MR. KIYESHE ZHIMOMI v. MR. SENTIYANGER IMCHEN AND 5 ORS — Gauhati High Court (2026-05-10)
- SHRI JOYDIP DUTTA v. STATE OF NAGALAND AND 2 ORS — Gauhati High Court (2025-10-06)
- SMTI. MUNI DEVI v. THE ORIENTAL INSURANCE CO. LTD. AND 3 ORS — Gauhati High Court (2025-08-21)
- THE ORIENTAL INSURANCE COMPANY LTD. v. SHRI. HOVISUTO KHIEYA AND 4 ORS — Gauhati High Court (2025-08-21)
- ORIENTAL INSURANCE COMPANY LTD. v. SHRI. ACHUNBEMO MOZHUI AND 4 ORS — Gauhati High Court (2025-08-21)
- SMTI MUNI DEVI v. THE ORIENTAL INSURANCE CO. LTD. AND 3 ORS — Gauhati High Court (2025-08-21)