LexRAJESH KUMAR VERMA
25,405 recorded High Court judgment(s) · 2021–2026
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 25405 |
Disposal nature
| BAIL GRANTED | 17535 |
| WITHDRAWN | 2520 |
| REJECTED | 2043 |
| DISPOSED | 1500 |
| DISMISSED | 888 |
| ALLOWED | 775 |
| BAIL REJECTED | 62 |
| DISMISS FOR NON-PROSECUTION | 59 |
Recent judgments
- Satrughan Singh @ Satrudhan Singh @ Shatrudhna Singh v. The State of Bihar — Patna High Court (2026-05-15)
- Uttam Kumar @ Uttam v. The State of Bihar — Patna High Court (2026-05-15)
- MITTHU KUMAR @ AJEET KUMAR v. The State of Bihar — Patna High Court (2026-05-15)
- Nirdosh Kumar @ Nirdosh Yadav @ Nirdosh Prasad v. The State of Bihar — Patna High Court (2026-05-15)
- Sanju Das @ Sanjay Das v. The State of Bihar — Patna High Court (2026-05-15)
- Md. Kamaal @ Md. Kamal @ Mohammad Kamal v. The State of Bihar — Patna High Court (2026-05-15)
- Kusum Devi v. The State of Bihar — Patna High Court (2026-05-15)
- Deepak Yadav @ Deepak Kumar Yadav v. The State of Bihar — Patna High Court (2026-05-15)
- Roshan Kumar v. The State of Bihar — Patna High Court (2026-05-15)
- Md. Ehteshamuddin v. The State of Bihar through the Chief Secretary, Government of Bihar — Patna High Court (2026-05-15)