RAJESH KUMAR VERMA,. A. M. BADAR

30 recorded High Court judgment(s) · 2022–2022

Courts

Disposal nature

Recent judgments

• Sanjay Paswan v. The State Of Bihar — Patna High Court (2022-11-04)
• Raju Dubey v. The State Of Bihar — Patna High Court (2022-10-11)
• ARUN KUMAR PRASAD @ ARUN KUMAR v. The State of Bihar Through the Principal Secretary Home (Police), Department Govt. of Bihar, Patna. — Patna High Court (2022-10-10)
• Bhim Yadav v. The State Of Bihar — Patna High Court (2022-09-09)
• SUDHA KUMARI @ SUHDA DEVI v. THE STATE OF BIHAR — Patna High Court (2022-09-06)
• Yashoda Devi and Ors. v. The State Of Bihar — Patna High Court (2022-08-18)
• THE STATE OF BIHAR v. MD. MAJOR — Patna High Court (2022-08-16)
• MD. MAJOR @ MEJAR v. The State of Bihar — Patna High Court (2022-08-16)
• Pradeep Yadav v. The State Of Bihar — Patna High Court (2022-08-10)
• Arun Yadav v. The State Of Bihar — Patna High Court (2022-08-10)