LexRAJESH KUMAR
22,508 recorded High Court judgment(s) · 2018–2026
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 22508 |
Disposal nature
| Allowed | 6694 |
| Bail | 4672 |
| Disposed Off | 3520 |
| Rejected | 2485 |
| Dismissed as Withdrawn | 2214 |
| Dismissed | 1901 |
| Dissmiss For Default/Non-Prosecution | 302 |
| Dismissed AS Infractous | 199 |
Recent judgments
- ROHIT KUMAR @ CHILIYA v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- ASHIF MIAN ALIAS ASIF MIYAN ALIAS ASHIF v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- TULSI SAO v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- SAHEBRAM HANSDA @ SHAHEBRAM v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- GANESH PAN v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- NIMAY KAIBART ALIAS NIMAY KAIVART v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- PANKAJ KUMAR @ PANKAJ KUMAR MANDAL v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- IDU ANSARI v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- GANGI DAHANGA v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- MD. MANOWAR @ MANOWAR v. STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)