RAJESH H.SHUKLA

1,533 recorded High Court judgment(s) · 2007–2018

Courts

Gujarat High Court

1533

38-RULE ABSOLUTE/ALLOWED @ FH	572
39-RULE DISCHARGED/DISMISSED @ FH	327
26-DISMISSED @ ADM.STAGE	260
44-PARTLY ALLOWED @ FH	119
40-WITHDRAWN @ FH	63
46-ANY OTHER MODE @ FH	59
47-DISPOSAL IN ANY OTHER MODE FH	43
(unspecified)	22

USHA FINSTOCK PVT LTD v. UNION OF INDIA DELETED AS PER ORDER IN C.A. — Gujarat High Court (2018-12-18)
SHAMROCK SECURITIES PVT LTD v. UNION OF INDIA DELETED AS C.A.NO.2718/05 — Gujarat High Court (2018-12-18)
SHIVAM SHARE BROKERS PVT. LTD. v. UNION OF INDIA, DELETED AS PERORDER DTD.1/04/05 IN C.A. — Gujarat High Court (2018-12-18)
ONLINE STOCK BROKING PVT.LTD. v. UNION OF INDIA, DELETED AS PERORDER DTD.1/4/05 IN C.A. — Gujarat High Court (2018-12-18)
CAVALIER SECURITIES LTD. v. UNION OF INDIA, DELETED AS PERORDER DT.01/04/05 IN C.A. — Gujarat High Court (2018-12-18)
INTERFACE BROKERAE & RESEARCH LTD. v. UNION OF INDIA DELETED AS PER ORDER DTD. — Gujarat High Court (2018-12-18)
DIPAK SHANKARLAL SHAH v. UNION OF INDIA, DELETED AS PERORDER DTD.1/04/05 IN C.A. — Gujarat High Court (2018-12-18)
INFINITE FINANCIAL SERVICE PVT LTD v. UNION OF INDIA DELETED AS PER ORDER IN C.A. — Gujarat High Court (2018-12-18)
S.K. STOCK-BROKING LLP v. UNION OF INDIA DELETED — Gujarat High Court (2018-12-18)
SHIVA @ SULTAN HIRALAL SRIVASTAVA v. STATE OF GUJARAT — Gujarat High Court (2018-12-14)