RAJESH G. KETKAR, P.B. MAJMUDAR
180 recorded High Court judgment(s) · 2010–2011
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 180 |
Disposal nature
| Disposed Off | 75 |
| OTHERS DISPOSED OFF | 55 |
| Allowed | 11 |
| Rule Made Absolute | 9 |
| Dismissed | 8 |
| Dissmiss For Default/Non-Prosecution | 3 |
| Rule Discharged | 3 |
| OTHER DISPOSED OFF | 3 |
Recent judgments
- KISHORE G. MOHNANI AND ANR. v. THE STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2011-07-08)
- BHAU DHAKU MARGALE v. SAMAJ SHIKSHAN MANDAL AND ORS. — Bombay High Court (2010-09-01)
- M/S. SARGAM FOODS PVT. LTD. AND ANR. v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-07-08)
- FATIMABAI NOORMOHAMED BAWANI v. THE STATE OF MAHARSHTRA AND ORS. — Bombay High Court (2010-05-06)
- FATIMABAI NOORMOHAMED BAWANI v. THE STATE OF MAHARSHTRA AND ORS. — Bombay High Court (2010-05-06)
- THE TAHSILDAR AND ORS. v. JIJABAI NARAYAN PATANE AND ORS. — Bombay High Court (2010-05-06)
- THE TAHSILDAR AND ORS. v. JIJABAI NARAYAN PATANE AND ORS. — Bombay High Court (2010-05-06)
- DHARMA DHAKAL BHOYE v. THE DISTRICT COLLECTOR, THANE AND ORS. — Bombay High Court (2010-05-05)
- M/S.DURA CHEM INDUSTRIES and ANR v. THE UNION OF INDIA TH.THE SEC.and ORS. — Bombay High Court (2010-05-04)
- MADHUKAR SHRIDHAR SHINDE v. NIRMALA VIJAY DWIVEDI AND ORS. — Bombay High Court (2010-04-29)
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