LexRAJESH G. KETKAR
14,262 recorded High Court judgment(s) · 2009–2023
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 14262 |
Disposal nature
| Disposed Off | 3333 |
| Dismissed | 3068 |
| Allowed | 2221 |
| (unspecified) | 1823 |
| Rule Made Absolute | 1158 |
| Allowed To be withdrawn | 982 |
| DISPOSED OFF | 315 |
| Rule Discharged | 296 |
Recent judgments
- MRS. TANJILA IKHALAK PATEL AND ORS. v. MR. KUMAR YUVRAJ PATIL AND ORS. — Bombay High Court (2023-02-06)
- MRS. TANJILA IKHALAK PATEL AND ORS. v. MR. KUMAR YUVRAJ PATIL AND ORS. — Bombay High Court (2023-02-06)
- SHRI. VASANT BALU SHINDE (DECEASED) v. SHRI. SHAFI SHAIKH AND ORS. — Bombay High Court (2022-12-01)
- SANDEEP SUNIL KUMAR v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-08-21)
- MAHADEV VASANTRAO KASHID v. CHANDRAKANT MAHADEV DALVI DECD THROUGH LHR AND ANR — Bombay High Court (2019-08-20)
- MOHAMMED ISMAIL MOHAMMED IBRAHIM MASHALKAR v. THE SEC. THE PROGRESSIVE EDUCATION SOCI. and ORS. — Bombay High Court (2019-08-20)
- MRS. SAROJINI SHETTI v. SUDHA WD/O. MOHAN S. VERNEKAR AND ORS — Bombay High Court (2019-08-20)
- MOHAMMED ISMAIL MOHAMMED IBRAHIM MASHALKAR v. THE SECRETARY THE PROGRESSIVE EDUCATION SOC. and ORS. — Bombay High Court (2019-08-20)
- MOHAMMED ISMAIL MOHAMMED IBRAHIM MASHALKAR v. THE SECRETARY THE PROGRESSIVE EDUCATION SOC. and ORS. — Bombay High Court (2019-08-20)
- MAHADEV VASANTRAO KASHID v. CHANDRAKANT MAHADEV DALVI DECD THROUGH LHR AND ANR — Bombay High Court (2019-08-20)