RAJESH DAYAL KHARE,VIJAY LAKSHMI

82 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Disposed off/Decided on merits	28
Dismissed on merits	27
(unspecified)	18
Dismiss other than merit(DD/Non Prosec./Abated)	7
Allowed/Partly Allowed on merits	2

SHYAM DHANAK v. STATE — Allahabad High Court (2018-08-30)
SHIV SINGH v. STATE OF U.P. — Allahabad High Court (2018-08-06)
RAMU v. STATE OF U.P. — Allahabad High Court (2018-08-06)
State of U.P. v. CHANDER ALIAS CHANDRAPAL — Allahabad High Court (2018-05-25)
STATE OF U.P. v. KHADAK SINGH — Allahabad High Court (2018-05-25)
STATE OF U.P. v. GAURAV AND ANR. — Allahabad High Court (2018-05-17)
HARAPINDAR SINGH @ PINDAR v. STATE OF U.P. and 2 OTHERS — Allahabad High Court (2018-05-17)
SMT. REKHA DEVI AND ANR. v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-05-17)
STATE OF U.P. v. MUNNA TIWARI @ SURYAPAL — Allahabad High Court (2018-05-17)
STATE OF U.P. v. VIKAS — Allahabad High Court (2018-05-17)