LexRAJESH DAYAL KHARE,UMESH CHANDRA TRIPATHI
34 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 34 |
Disposal nature
| Disposed off/Decided on merits | 24 |
| Dismissed on merits | 6 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- STATE OF U.P. v. SHIV SHARMA and ANOTHER — Allahabad High Court (2018-05-30)
- STATE OF U.P. v. DHARMPAL and 3 OTHERS — Allahabad High Court (2018-05-30)
- RAJENDRA SINGH v. STATE OF U.P. AND ANR. — Allahabad High Court (2018-05-29)
- State of U.P. v. RAJEEV @ GUDDU AND ANOTHER — Allahabad High Court (2018-05-29)
- DHARAMVIR SINGH v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2018-05-29)
- DEEPCHAND PURI v. State of U.P. AND ANOTHER — Allahabad High Court (2018-05-29)
- VINDESHWARI PRASAD GUPTA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-29)
- STATE OF U.P. v. KALLU LODH — Allahabad High Court (2018-05-29)
- RAJESH VERMA AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-21)
- SHAILENDRA SINGH @ RISHI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-05-21)