RAJESH DAYAL KHARE,SARAL SRIVASTAVA

32 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• MANOJ @ INDRA KUMAR AND 5 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2017-12-22)
• RAJVEER AND 3 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2017-12-22)
• KAUSHAL AND 6 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2017-12-22)
• RESHMA BANO AND ANR. v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2017-12-22)
• DHARMENDRA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2017-12-22)
• NEERAV TARAR AND 3 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2017-12-22)
• SOBHNATH AND ANR. v. STATE OF U.P. AND 2 ORS. — Allahabad High Court (2017-12-22)
• SANDEEP KUMAR AND 4 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2017-12-22)
• SUNIL KUMAR AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2017-12-22)
• DR. AJAY KUMAR SHUKLA v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2017-12-22)