LexRAJESH DAYAL KHARE,RAJIV JOSHI
98 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 98 |
Disposal nature
| Disposed off/Decided on merits | 90 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 4 |
| Dismissed on merits | 4 |
Recent judgments
- RAM LAKHAN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-02-12)
- ABDUL KADIR AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-02-12)
- SARAD PARASAR v. State of U.P. AND ANOTHER — Allahabad High Court (2018-02-12)
- PAPPU SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-12)
- ASHOK KUMAR PATHAK@ ASHOK MASTER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-02-12)
- MUKESH KUMAR v. STATE OF U.P. AND 2 ORS. — Allahabad High Court (2018-02-12)
- SAROJ AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-12)
- MURARI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-12)
- DASHRATH @ GORE v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-12)
- RAKESH @ RAKESH SINGH AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-02-12)