RAJESH DAYAL KHARE,RAJIV GUPTA

503 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

503

Disposed off/Decided on merits	415
(unspecified)	62
Dismiss other than merit(DD/Non Prosec./Abated)	13
Dismissed on merits	9
Allowed/Partly Allowed on merits	4

JAHANGIR @ GUDDU v. STATE OF U.P. — Allahabad High Court (2018-05-31)
MOHD. ASLAM v. STATE OF U.P. — Allahabad High Court (2018-05-31)
TAHIR v. STATE OF U.P. and ANOTHER — Allahabad High Court (2018-05-10)
STATE OF U.P. v. HARI SHARAN AND 2 OTHERS — Allahabad High Court (2018-05-10)
STATE OF U.P. v. RAJESH YADAV — Allahabad High Court (2018-05-10)
STATE OF U.P. v. HEMANT MANDAL AND ANOTHER — Allahabad High Court (2018-05-10)
STATE OF U.P. v. JANGJEET SINGH — Allahabad High Court (2018-05-10)
RAMESH and OTHERS v. STATE OF U.P. — Allahabad High Court (2018-04-05)
CHANDRA PRAKASH YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-30)
ahsan ali v. State of U.P. and 6 ors. — Allahabad High Court (2018-03-30)