RAJESH DAYAL KHARE,NEERAJ TIWARI

924 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

924

Disposed off/Decided on merits	776
(unspecified)	58
Dismiss other than merit(DD/Non Prosec./Abated)	40
Allowed/Partly Allowed on merits	34
Dismissed on merits	16

KULDEEP TIWARI AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-08-31)
VEERWATI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-08-31)
HAKIQAT v. State of U.P. AND 02 OTHERS — Allahabad High Court (2018-08-31)
HARI PRAKASH SAXENA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-08-31)
TANVEER KHAN AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-08-31)
SANTOSH KUMAR YADAV AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-08-31)
SMT. KAMAL AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-08-31)
SHAMSHUDDIN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-08-31)
SACHIN AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-08-31)
RAJPAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-08-31)