RAJESH DAYAL KHARE,HARSH KUMAR

21 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Disposed off/Decided on merits	20
Dismiss other than merit(DD/Non Prosec./Abated)	1

AKBAR ALI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-02-05)
ISRAR v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-02-05)
VIJAY SHUKLA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-02-05)
SURENDRA PAL SINGH AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-05)
RAM DULARE AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-02-05)
RACHIT AGARWAL AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-05)
sabir ali and 4 ors. v. State of U.P. and 2 ors. — Allahabad High Court (2018-02-05)
afsar v. State of U.P. and 2 ors. — Allahabad High Court (2018-02-05)
ARUN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-05)
SHAKIL AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-02-05)