LexRAJESH DAYAL KHARE
344 recorded High Court judgment(s) · 2012–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 344 |
Disposal nature
| Allowed/Partly Allowed on merits | 114 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 79 |
| (unspecified) | 67 |
| Disposed off/Decided on merits | 57 |
| Dismissed on merits | 26 |
| Decided by Lok Adalat | 1 |
Recent judgments
- MOHAMMAD HASHIM v. STATE OF U.P. — Allahabad High Court (2020-02-14)
- PERVEZ ALAM v. State of U.P. — Allahabad High Court (2020-02-11)
- SHAHZAD @ SARFRAZ ALAM v. State of U.P. — Allahabad High Court (2020-02-11)
- BHOLA v. State of U.P. — Allahabad High Court (2018-08-30)
- SONOO YADAV v. State of U.P. — Allahabad High Court (2018-08-30)
- NEERAJ v. State of U.P. — Allahabad High Court (2018-08-30)
- RAVI KUMAR ALIAS NIKHIL v. State of U.P. — Allahabad High Court (2018-08-30)
- UDAI CHAND ALIAS UDDI v. State of U.P. — Allahabad High Court (2018-08-30)
- MUNAVWAR v. State of U.P. — Allahabad High Court (2018-08-30)
- LAL SINGH @ SUMANT v. State of U.P. — Allahabad High Court (2018-08-30)