RAJESH BINDAL,VIKRAM D CHAUHAN

83 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Dismissed on merits	55
DISMISSED AS INFRUCTUOUS	12
Disposed off/Decided on merits	8
Allowed/Partly Allowed on merits	4
DISMISSED AS WITHDRAWN	3
Dismiss other than merit(DD/Non Prosec./Abated)	1

VIDHYA SAGAR v. STATE OF U.P. AND 10 OTHERS — Allahabad High Court (2022-09-29)
SULTAN WADOOD v. ELECTION COMMISSION OF INDIA NEW DELHI AND OTHERS — Allahabad High Court (2022-09-29)
MANAV VIKAS SANSTHAN v. STATE OF U.P. THRU SECY. FOREST and ENVIRONMENT and ORS. — Allahabad High Court (2022-09-29)
DR. K.C. GOSWAMI v. STATE OF U.P. and OTHERS — Allahabad High Court (2022-09-29)
PEOPLES UNION FOR CIVIL LIBERTIES THRU VICE PRESIDENT v. ELECTION COMMISSION OF INDIA THRU SECY. and ORS. — Allahabad High Court (2022-09-29)
M/S. MAHADEV STONE CRUSHER AND 4 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2022-09-29)
NRIPENDRA KUMAR AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2022-09-29)
ARVIND SINGH and 2 OTHERS v. STATE OF U.P. and ANOTHER — Allahabad High Court (2022-09-29)
M/S MOTA MAHADEV STONE CRUSHER AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2022-09-29)
M/S WILL WORLD ENVIRONMENTAL INC. KANPUR and ANOTHER v. STATE OF U.P. and OTHERS — Allahabad High Court (2022-09-29)