RAJESH BINDAL, . TASHI RABSTAN
89 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| High Court of J&K and Ladakh | 89 |
Disposal nature
| Disposed Off | 75 |
| Dismissed | 11 |
| Dismissed as Withdrawn | 3 |
Recent judgments
- POWER WORKERS ASSOCIATION v. SUDANSHU PANDEY,SECY.P.D.D.AND ORS. — High Court of J&K and Ladakh (2019-08-26)
- M/S JSB.ALUMINIUM INDSTRL.GROWTH CENTRE v. COMMSSR.OF CUSTOMS AND CENTRAL EXCISE — High Court of J&K and Ladakh (2019-02-14)
- M/S JSB ALUMINIUM INDSTRL.GROWTH CENTRE v. COMMSSR. OF CUSTOMS AND CENTRAL EXCISE — High Court of J&K and Ladakh (2019-02-14)
- M/S JSB ALUMINIUM INDSTRL.GROWTH CENTRE v. COMMSSR.OF CUSTOMS AND CENTRAL EXCISE — High Court of J&K and Ladakh (2019-02-14)
- M/S JSB ALUMINIUM INDSTRL.GROWTH CENTRE v. COMMSSR.OF CUSTOMS AND CENTRAL EXCISE — High Court of J&K and Ladakh (2019-02-14)
- M/S JSB ALIMINUM IND.GROWTH CENTER v. COMM.CUSTOMS AND CENTRAL EXCISE — High Court of J&K and Ladakh (2019-02-14)
- M/S JAB ALUMINIUM INDSTRL.GROWTH CENTRE v. COMMSSR.OF CUSTOMS AND CENTRAL EXCISE — High Court of J&K and Ladakh (2019-02-14)
- M/S JSB ALUMINIUM INDSTRL.GROWTH CENTRE v. COMMSSR.OF CUSTOMS AND CENTRAL EXCISE — High Court of J&K and Ladakh (2019-02-14)
- M/S.JSB ALUMINIUM v. COMMSSR.OF CUSTOMS AND CENTRAL EXCISE — High Court of J&K and Ladakh (2019-02-14)
- M/S JSB ALUMINIUM INDSTRL.GROWTH CENTRE v. COMMSSR.OF CUSTOMS AND CENTRAL EXCISE — High Court of J&K and Ladakh (2019-02-14)
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