RAJESH BINDAL, . SINDHU SHARMA

464 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• AHJAZ AHMED v. STATE TH. HOME DEPTT. AND ORS. — High Court of J&K and Ladakh (2020-06-29)
• JAVED IQBAL v. STATE TH.HOME DEPTT.AND ORS. — High Court of J&K and Ladakh (2020-06-29)
• MANZOOR HUSSAIN v. STATE TH.HOME DEPTT.AND ORS. — High Court of J&K and Ladakh (2020-06-29)
• JAVED IQBAL v. STATE TH.HOME DEPTT.AND ORS. — High Court of J&K and Ladakh (2020-06-29)
• JAVED IQBAL v. STATE TH.HOME DEPTT.AND ORS. — High Court of J&K and Ladakh (2020-06-29)
• DR.PRITHVI PAUL RAINA v. STATE TH.HIGHER EDUCATION AND ORS. — High Court of J&K and Ladakh (2020-06-09)
• TARA SINGH AND ORS v. B.B. VYAS , CHIEF SECRETARY AND ORS — High Court of J&K and Ladakh (2020-03-04)
• ZEESHAN JAVED RANA, AGED 29 YEARS v. PLANNING DEVELOPMENT AND MONITORING DEPARTMENT — High Court of J&K and Ladakh (2020-02-28)
• STATE TH.SHO.P/S.CHENANI v. RATTAN LAL — High Court of J&K and Ladakh (2020-02-28)
• JAMMU INSTITUTE OF AYURVEDA AND RESEARCH v. MUHAMMAD ASHRAF BUKHARI — High Court of J&K and Ladakh (2020-02-28)