RAJESH BINDAL,SANJAY KUMAR PACHORI

44 recorded High Court judgment(s) · 2022–2022

Courts

Allahabad High Court

Dismissed on merits/Rejected

STATE OF U.P v. NASEER AND 2 ORS. — Allahabad High Court (2022-10-20)
STATE OF U.P. v. RAJENDRA PRATAP SINGH @ RAJU — Allahabad High Court (2022-10-20)
SMT. ANITA v. STATE OF U.P. and ANOTHER — Allahabad High Court (2022-10-20)
STATE OF U.P. v. SUMIT KUMAR @ SUCHIT KUMAR UPADHAYA and ANOTHER — Allahabad High Court (2022-10-20)
RAM MURTI YADAV v. LALLAN YADAV and ANOTHER — Allahabad High Court (2022-09-23)
STATE OF U.P. v. RAJESH and ORS.S/O RAMDAS PASI — Allahabad High Court (2022-09-23)
STATE OF U.P. v. BALRAM SINGH VERMA — Allahabad High Court (2022-09-23)
STATE OF U.P. v. NATTHU LAL and ORS. — Allahabad High Court (2022-09-23)
STATE OF U.P. v. SATENDRA KUMAR and OTHERS — Allahabad High Court (2022-09-23)
STATE OF U.P. U/S 378 CR.P.C. v. AVNEESH KUMAR SINGH AND 2 ORS. — Allahabad High Court (2022-09-23)