RAJESH BINDAL, . SANJAY DHAR

35 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• COMMISSIONER OF CGST AND CENTRAL EXCISE J AND K JAMMU. v. ABHAY CHEMICALS GANGYAL JAMMU. — High Court of J&K and Ladakh (2020-12-04)
• COMMISSIONER OF CGST AND CENTRAL EXCISE J AND K JAMMU. v. ABHAY CHEMICALS GANGYAL JAMMU. — High Court of J&K and Ladakh (2020-12-04)
• STATE TH.S.H.O.P/S KALAKOTE v. IFTIKHAR AHMED AND ORS. — High Court of J&K and Ladakh (2020-12-04)
• STATE TH.S.H.O.P/S HIRANAGAR v. GURDAYAL AND ANR. — High Court of J&K and Ladakh (2020-12-04)
• COMMISSIONER OF CGST AND CENTRAL EXCISE J AND K JAMMU. v. ABHAY CHEMICALS GANGYAL JAMMU. — High Court of J&K and Ladakh (2020-12-04)
• RATTAN SINGH AND ORS. v. UNION OF INDIA, THROUGH SECRETARY OF DEFENSE — High Court of J&K and Ladakh (2020-12-01)
• OMKAR RAINA v. HIGH COURT OF J AND K AND ANR. HCOURT — High Court of J&K and Ladakh (2020-11-25)
• SHONKU RAM v. STATE TH.P/S MAJALTA,UDHAMPUR — High Court of J&K and Ladakh (2020-11-23)
• JAMMU AND KASHMIR POWER DEVELOPMENT (P.D.D.) DEPTT. TH.ITS CHEIF ENGINEER,JAMMU. v. M/S KEC INTERNATIONAL LTD. — High Court of J&K and Ladakh (2020-11-21)
• J AND K POWER DEVELOPMENT (P.D.D.) DEPTT. TH.ITS CHIEF ENGINEER,JAMMU. v. M/S KEC INTERNATIONAL LTD. — High Court of J&K and Ladakh (2020-11-21)