LexRAJESH BINDAL,. RAMENDRA JAIN
20 recorded High Court judgment(s) · 2017–2017
Open in Lexace · Search this judge's casesCourts
| Punjab & Haryana High Court | 20 |
Disposal nature
| DISPOSED OF | 19 |
| DISMISSED | 1 |
Recent judgments
- DESHRAJ & ORS v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS — Punjab & Haryana High Court (2017-05-25)
- SURAJ AND ORS. v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS. — Punjab & Haryana High Court (2017-05-25)
- SARDAR SINGH v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS. — Punjab & Haryana High Court (2017-05-25)
- RAJKUMAR AND ORS v. NATIONAL HIGHWAY AUTHORITY OF INDIA & ORS — Punjab & Haryana High Court (2017-05-25)
- PURAN v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS. — Punjab & Haryana High Court (2017-05-25)
- BHIM SINGH AND ORS v. NATIONAL HIGHWAY AUTHORITY OF INDIA & ORS — Punjab & Haryana High Court (2017-05-25)
- GIRRAJ SINGH AND ORS v. NATIONAL HIGHWAY AUTHORITY OF INDIA & ORS — Punjab & Haryana High Court (2017-05-25)
- MUNEEM v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS. — Punjab & Haryana High Court (2017-05-25)
- RAJESH KUMAR v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS. — Punjab & Haryana High Court (2017-05-25)
- TEJPAL AND ORS v. NATIONAL HIGHWAY AUTHORITY OF INDIA AND ORS — Punjab & Haryana High Court (2017-05-25)